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Pan Masala Packing Machines (Capacity Determination And Collection of Duty) Amendment Rules, 2016- (Ministry of Finance ) (01 Mar 2016)

MANU/EXNT/0019/2016

Excise

The Central Board of Excise and Customs notified Pan Masala Packing Machines (Capacity Determination And Collection of Duty) Amendment Rules, 2016 amending Rules, 2008. The Rules update duties for pan masala apportioned by several Acts.

Relevant : Pan Masala Packing Machines (Capacity Determination And Collection of Duty) Rules, 2008 MANU/EXNT/0019/2016

Tags : PAN MASALA   DUTIES   PACKING MACHINES  

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