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DGFT Notifies Date for Electronic Filing of RCMC or RC through Common Digital Platform - (01 Dec 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has issued the Trade Notice in respect of the Electronic filing of Registration Cum Membership Certificate (RCMC) or Registration Certificate (RC) through Common Digital Platform with effect from December 06, 2021.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   ELECTRONIC FILING OF RCMC OR RC THROUGH COMMON DIGITAL PLATFORM  

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