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Madras HC Orders Strict Enforcement of Tamil Nadu Urban Local Bodies Rules, 2011 - (01 Dec 2021)

CIVIL

Madras High Court has ordered the strict enforcement of the Tamil Nadu Urban Local Bodies (Permission for Erection of Digital Banners and Placards) Rules, 2011, while granting permission to erect flex boards, festoons, buntings, cut-outs and the like on roads and pavements.

Tags : MADRAS HIGH COURT   ENFORCEMENT OF TAMIL NADU URBAN LOCAL BODIES RULES   2011  

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