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Delhi High Court Dismisses PIL Against Salman Khurshid's Book Sunrise Over Ayodhya - (30 Nov 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has dismissed another petition filed against further publication/ circulation of the book Sunrise Over Ayodhya written by Congress Leader and Former Union Minister Salman Khurshid.

Tags : DELHI HIGH COURT   SUNRISE OVER AYODHYA  

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