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Allahabad HC Directs IIT BHU to Admit Dalit Girl Who Lost Seat Over Failure to Pay Fee in Time - (30 Nov 2021)

EDUCATION

Allahabad High Court has asked I.I.T. (B.H.U.) Varanasi to admit a Dalit Girl Student who lost her seat in the course of Bachelor and Master of Technology (Dual Degree) over her failure to submit Rs. 15000 towards seat acceptance fee, due to the financial crisis being faced by her.

Tags : ALLAHABAD HIGH COURT   ADMISSION IN IIT BHU OF DALIT GIRL  

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