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Supreme Court Dismisses Students' Plea Alleging Error in Hindi Translation of Question Paper - (30 Nov 2021)

EDUCATION

Supreme Court has dismissed a writ petition filed by 22 NEET-UG candidates who sought recalculation of their scores due to an alleged error in the Hind translation of a physics question in the NEET-UG 2021. The Court has dismissed the petition after a panel of three independent experts constituted by the National Testing Agency opined that the answer for the Hindi and English versions was the same.

Tags : SUPREME COURT   ERROR IN HINDI TRANSLATION OF QUESTION PAPER  

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