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Supreme Court Grants 2 More Weeks to CCI to Decide Complaint on Amazon-Future Deal - (30 Nov 2021)

MRTP/ COMPETITION LAWS

Supreme Court has extended by two weeks the time granted to the Competition Commission of India by the Delhi High Court to take a decision with respect to Show Cause notice issued by it to Amazon over the deal with Future group.

Tags : SUPREME COURT   AMAZON-FUTURE DEAL  

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