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Supreme Court Issues Notice on Plea Alleging Rigging of OMR Sheets in NEET-UG 2021 - (30 Nov 2021)

EDUCATION

Supreme Court has issued notice in a writ petition preferred by 6 NEET-UG candidates who allege rigging of their OMR sheets after the publication of the answer keys by the National Testing Agency.

Tags : SUPREME COURT   RIGGING OF OMR SHEETS IN NEET-UG 2021  

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