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Madras High Court Permits Temporary Parking for Koyambedu Market Traders - (30 Nov 2021)

CIVIL

Madras High Court has instructed the Koyambedu Market Management Committee and Chennai Metropolitan Development Authority (CMDA) to earmark a specific area for licensed tomato traders, so that they can load/ unload the perishables that are transported via trucks within the market itself.

Tags : MADRAS HIGH COURT   TEMPORARY PARKING FOR KOYAMBEDU MARKET TRADERS  

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