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Calcutta High Court Rejects Anticipatory Bail Plea of Mamata Banerjee's Polling Agent Sheikh Sufiyan - (30 Nov 2021)

CRIMINAL

Calcutta High Court has rejected the anticipatory bail plea moved by TMC leader Sheikh Sufiyan in the West Bengal post-poll violence case currently being probed by the Central Bureau of Investigation (CBI). Notably, Sufiyan was the polling agent of West Bengal Chief Minister Mamata Banerjee in Nandigram for the 2021 West Bengal Assembly elections.

Tags : CALCUTTA HIGH COURT   BAIL PLEA OF MAMATA BANERJEE'S POLLING AGENT SHEIKH SUFIYAN  

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