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Calcutta HC Issues Notice on Plea Seeking Installation of CCTV Cameras in Women Compartments - (30 Nov 2021)

CIVIL

Calcutta High Court has issued notice on a Public Interest Litigation (PIL) petition seeking directions for ensuring protection of women travelling in all women compartments in the local trains. The petition moved by advocate Mousomee Shome seeks deployment of railway police personnel i.e. lady constable in all local trains in the State of West Bengal and also for the installation and regular functioning of CCTV cameras in the entry and exit point of women compartment in all the local trains.

Tags : CALCUTTA HIGH COURT   INSTALLATION OF CCTV CAMERAS IN WOMEN COMPARTMENTS  

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