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Allahabad HC: Writ Won't Lie for Dispute Over Bar Association’s Office Bearer - (30 Nov 2021)

CIVIL

Allahabad High Court has observed that disputes regarding the office bearer of a Bar Association can't be decided in a writ petitioner as the Bar Associations are essential private bodies.

Tags : ALLAHABAD HIGH COURT   DISPUTE OVER BAR ASSOCIATION’S OFFICE BEARER  

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