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Bombay HC: Weight of Blotter Paper Containing LSD to be Considered for Quantity of Drug - (30 Nov 2021)

NARCOTICS

Bombay High Court has ruled that the blotter paper forms an integral part of the Lysergic Acid Diethylamide (LSD) drug when put on it for consumption and that the weight of such blotter paper containing LSD will have to be considered for the purpose of determining small or commercial quantity of the offending drug.

Tags : BOMBAY HIGH COURT   WEIGHT OF BLOTTER PAPER CONTAINING LSD  

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