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Allahabad High Court Asks DCP to Complete Probe in Lucknow District Court Violence Incident - (30 Nov 2021)

CRIMINAL

Allahabad High Court has asked the Deputy Commissioner of Police, West Zone, Lucknow to file a report on the violent behaviour of the lawyers outside the Lucknow District Court campus that took place on October 30.

Tags : ALLAHABAD HIGH COURT   LUCKNOW DISTRICT COURT VIOLENCE INCIDENT  

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