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Madras HC Quashes FIR Against Director Pa. Ranjith Over Comments on Chola Empire - (30 Nov 2021)

CRIMINAL

Madras High Court has quashed criminal proceedings initiated against Film Director Pa. Ranjith for his remarks on the Chola era during a public gathering in 2019. The Court was of the view that the criticism meted upon the Chola Kingdom by the Director was based on Historical Books.

Tags : MADRAS HIGH COURT   DIRECTOR PA. RANJITH  

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