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Allahabad High Court Seeks UP Govt Response on Accused Ashish Mishra's Bail Plea - (29 Nov 2021)

CRIMINAL

Allahabad High Court has heard the bail plea filed by Ashish Mishra, the main accused in the Lakhimpur Kheri incident, and sought the response of the Uttar Pradesh Government within 10 days. The Court has given the UP government 10 days' time to file its reply on the bail application and to file the statements of all the witnesses.

Tags : ALLAHABAD HIGH COURT   LAKHIMPURI KHERI VIOLENCE CASE  

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