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Lok Sabha Passes Farm Laws Repeal Bill 2021 - (29 Nov 2021)

CIVIL

Lok Sabha has passed the Farm Laws Repeal Bill 2021 to repeal the three contentious farms laws-Farmers' Produce Trade and Commerce (Promotion and Facilitation) Act, 2020; Essential Commodities (Amendment) Act, 2020; and Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020.

Tags : LOK SABHA   FARM LAWS REPEAL BILL 2021  

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