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Supreme Court Asks States to Show Compliance of Air Quality Commission's Directions - (29 Nov 2021)

ENVIRONMENT

Supreme Court has directed the Governments of National Capital Territory of Delhi, and the States of Uttar Pradesh, Haryana and Punjab to file affidavits showing their compliance with the directions issued by the Commission for Air Quality Management in National Capital Region and Adjoining Areas.

Tags : SUPREME COURT   COMPLIANCE OF AIR QUALITY COMMISSION'S DIRECTIONS  

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