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Customs Baggage Declaration (Amendment) Regulations, 2016- (Ministry of Finance ) (01 Mar 2016)

MANU/CUSN/0036/2016

Customs

The Central Board of Excise and Customs notified Customs Baggage Declaration (Amendment) Regulations, 2016 amending the Customs Baggage Declaration Regulations, 2013. The changes focus primarily on the "Customs Duty Free Allowance" under the Regulations, and include a new declaration for "drones".

Relevant : Customs Baggage Declaration Regulations, 2013 MANU/CUSN/0167/2013 Customs Baggage Declaration (Amendment) Regulations, 2014 MANU/CUSN/0044/2014

Tags : BAGGAGE   CUSTOMS   DRONE   ALLOWANCE  

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