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P&H HC Issues Notice on Plea Against PMO's RTI Response Denying PM CARES Fund Details - (29 Nov 2021)

RIGHT TO INFORMATION

Punjab and Haryana High Court has issued a notice to the Chief Information Commission for its failure to decide the 2nd appeal against the order of denial of information sought for by the Petitioner-Advocate, Nitin Mittoo regarding PM CARES Fund.

Tags : PUNJAB AND HARYANA HIGH COURT   RTI RESPONSE DENYING PM CARES FUND DETAILS  

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