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Allahabad HC Takes Note of Case Related to Man Against Whom 49 Cases were Registered - (29 Nov 2021)

CRIMINAL

Allahabad High Court has taken note of a case related to a man against whom 49 cases were registered by the Uttar Pradesh Police over a span of 23 years and directed for the presence of the Director-General of Police, Uttar Pradesh before the Court.

Tags : ALLAHABAD HIGH COURT   MAN AGAINST WHOM 49 CASES WERE REGISTERED  

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