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Allahabad High Court Grants Bail to Sharjeel Imam in Sedition Case Filed Over His Speech at AMU - (29 Nov 2021)

CRIMINAL

Allahabad High Court has granted bail to Sharjeel Imam in a sedition case registered against him in Aligarh for allegedly delivering an anti-national speech at AMU [Aligarh Muslim University] during Anti CAA-NRC protests.

Tags : ALLAHABAD HIGH COURT   BAIL TO SHARJEEL IMAM  

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