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Allahabad HC Directs Name, Gender Change of A Transgender Person in Educational Records - (29 Nov 2021)

EDUCATION

Allahabad High Court has directed Uttar Pradesh Government authorities to take immediate steps for change of name and gender of a Transgender in her educational mark-sheets and certificates. The Court has also ordered the issuance of fresh changed mark sheets and certificates to her, as per the certificate issued by the District Magistrate to the petitioner.

Tags : ALLAHABAD HIGH COURT   CHANGE IN EDUCATIONAL RECORDS  

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