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SC Issues Notice in Plea Seeking National Level Plan for Rehabilitation of Covid 19 Affected Families - (29 Nov 2021)

CIVIL

Supreme Court has issued notice in a writ petition seeking formulation and preparation of National Level Plan in tandem with the State Government to ensure rehabilitation of families destroyed by Covid- 19 pandemic.

Tags : SUPREME COURT   REHABILITATION OF COVID 19 AFFECTED FAMILIES  

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