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Telangana HC Issues Notice in PIL Seeking Operationalisation of Second Phase of MMTS Trains - (29 Nov 2021)

CIVIL

Telangana High Court has issued notices to State government and the South Central Railway (SCR) in a Public Interest Litigation petition seeking operationalisation of second phase of Multi Modal Transport System (MMTS) trains.

Tags : TELANGANA HIGH COURT   SECOND PHASE OF MMTS TRAINS  

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