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NGT Imposes Fine on Company for Changing Course of Natural Water Channel in Odisha - (29 Nov 2021)

ENVIRONMENT

National Green Tribunal (NGT), Eastern Zone, has slapped a fine of Rs. 2 crore on the Jindal Steel and Power Limited (JSPL) for changing the natural course of Kurbadahali Nalla (water channel) in Odisha’s Angul district.

Tags : NATIONAL GREEN TRIBUNAL   CHANGING COURSE OF NATURAL WATER CHANNEL IN ODISHA  

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