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Bombay HC Confirms Death Sentence for Rape and Murder of 3 Year Old - (26 Nov 2021)

CRIMINAL

Bombay High Court has confirmed the death sentence awarded to a convict who raped and murdered a 3 year 9 months old girl, who had ventured out of her house to play with her dog.

Tags : BOMBAY HIGH COURT   DEATH SENTENCE FOR RAPE AND MURDER OF 3 YEAR OLD  

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