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Calcutta HC Orders to Stop Payment of Salary to Illegally Appointed Group-D Non-Teaching Staff - (26 Nov 2021)

SERVICE

Calcutta High Court has ordered the West Bengal Central School Service Commission to immediately stop the payment of salary to the 25 appointees of Group-D (non-teaching staff) who had been allegedly been appointed after the expiration of the panel prepared for giving appointments to the post of Group-D in the Education Department.

Tags : CALCUTTA HIGH COURT   SALARY TO ILLEGALLY APPOINTED GROUP-D NON-TEACHING STAFF  

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