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Securities and Exchange Board of India (Alternative Investment Funds) (Amendment) Regulations, 2015.- (Securities and Exchange Board of India) (14 Aug 2015)

MANU/SREG/0020/2015

Capital Market

SEBI made amendments to the Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012. The amendment inserted Sub-regulation (1) to Clause (g) in Regulation 15 of the Regulations, 2012.

Relevant : SEBI (Alternative Investment Funds) Regulations, 2012 MANU/SREG/0023/2012 2013 Amendment to Regulations, 2012 MANU/SREG/0044/2013 2014 Amendment to Regulations, 2012 MANU/SREG/0020/2014

Tags : SEBI   AMENDMENT   ALTERNATIVE INVESTMENT   REGULATIONS  

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