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Delhi HC Seeks Response on Administration of Booster Dose, Timeline of Proposed Roll Out - (26 Nov 2021)

CIVIL

Delhi High Court has sought the response of the Central Government with regards to the administration of booster dose of Covid-19 vaccine and the timeline within which the same is proposed to be rolled out, if at all necessary to be administered.

Tags : DELHI HIGH COURT   ADMINISTRATION OF BOOSTER DOSE  

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