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Allahabad HC Asks UP Government Over Timeline for Arrangement of Security for Judgeships - (26 Nov 2021)

CIVIL

Allahabad High Court has asked the Uttar Pradesh Government as to how long would it take to provide the arrangements with regard to security, biometric, and CCTV cameras in respect of all the Judgeships in the State of Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   TIMELINE FOR ARRANGEMENT OF SECURITY FOR JUDGESHIPS  

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