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Central Board of Direct Taxes Issues Guidelines for TDS on E-Auction Services - (26 Nov 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has issued the guidelines which states that no TDS (tax deducted at source) under section 194-O of the Income Tax Act, 1961 is required on E-Auction Services.

Tags : CENTRAL BOARD OF DIRECT TAXES   TDS ON E-AUCTION SERVICES  

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