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Karnataka HC Denies Anticipatory Bail to Representative Accused of Black Marketing Remdesivir - (25 Nov 2021)

CIVIL

Karnataka High Court has dismissed an application for anticipatory bail filed by a Medical Representative who is charged for black marketing of remdesivir injections during the second wave of Covid-19 in the month of May.

Tags : KARNATAKA HIGH COURT   BLACK MARKETING REMDESIVIR  

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