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Kerala HC Issues Interim Orders, Respective District Collectors to Monitor Situation in Church Feud - (25 Nov 2021)

CIVIL

Kerala High Court has started issuing interim orders in the batch of petitions where vicars sought police protection to enter churches to perform religious service and rituals which is an aftermath of the Orthodox-Jacobite factional dispute. The Court has directed the respective District Collectors to supervise and monitor the situation.

Tags : KERALA HIGH COURT   SITUATION IN CHURCH FEUD  

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