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Karnataka High Court Permits KSLU to Conduct Intermediate Semester Examination for LLB Students - (25 Nov 2021)

EDUCATION

Karnataka High Court has permitted Karnataka State Law University (KSLU), to hold the intermediate semester examination for LLB students. However, the results of the examinations shall be subject to further orders of the court.

Tags : KARNATAKA HIGH COURT   INTERMEDIATE SEMESTER EXAMINATION FOR LLB STUDENTS  

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