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Calcutta High Court Grants Bail to BJP Leader Rakesh Singh in NDPS Case - (25 Nov 2021)

NARCOTICS

Calcutta High Court has granted bail to BJP leader Rakesh Singh who had been arrested by the Kolkata police in connection with his alleged involvement in a drug recovery case. Singh had been arrested pursuant to the arrest of another BJP leader Pamela Goswami for the alleged seizure of contraband substance from a car she was travelling in along with two other persons.

Tags : CALCUTTA HIGH COURT   BAIL TO BJP LEADER RAKESH SINGH  

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