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Bombay HC Allows Jesuits to Initiate Separate Proceedings to Clear Odium - (25 Nov 2021)

CRIMINAL

Bombay High Court has allowed the Jesuits to initiate separate proceedings to clear the odium attached to his name and reputation because of the Bhima Koregaon – Elgar Parishad case. The Court has disposed of as withdrawn Swamy's bail appeal and another petition challenging his prosecution under the Unlawful Activities (Prevention) Act, 1967.

Tags : BOMBAY HIGH COURT   SEPARATE PROCEEDINGS TO CLEAR ODIUM  

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