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Madras HC Sets Aside Land Acquisition Proceedings of Former CM J Jayalalithaa’s Residence - (25 Nov 2021)

CIVIL

Madras High Court has set aside the land acquisition proceedings of former CM J Jayalalithaa's residence, Veda Nilayam, at Poe's Garden, Chennai. The Court has allowed the petitions filed by J. Deepak and J. Deepa, both the children of Late Jayalalithaa's brother, challenging the Tamil Nadu Government order for acquiring Veda Nilayam and converting it to a memorial.

Tags : MADRAS HIGH COURT   FORMER CM J JAYALALITHAA’S RESIDENCE  

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