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Kerala High Court Asks Petitioner to Analyse Concept of Halal in Sabarimala Spoiled Jaggery Row - (25 Nov 2021)

CIVIL

Kerala High Court has questioned the petitioner organisation that had challenged the alleged use of halal-certified jaggery at the Sabarimala temple if it fully understood the concept of halal.

Tags : KERALA HIGH COURT   SABARIMALA SPOILED JAGGERY ROW  

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