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Madras High Court Dismisses Former National Women's Kabaddi Captain's Plea for Government Job - (25 Nov 2021)

SERVICE

Madras High Court has dismissed a Public Interest Litigation seeking employment for S. Kavitha, former captain of State and national Kabbadi teams and Asian Games Gold Medalist. The Court has observed that public interest litigation cannot be deployed for service matters for the assertion of individual rights.

Tags : MADRAS HIGH COURT   NATIONAL WOMEN'S KABADDI CAPTAIN  

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