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Delhi HC Issues Notice Seeking Appointment of Doctors in Government Run Hospitals - (24 Nov 2021)

CIVIL

Delhi High Court has issued notice on a Public Interest Litigation seeking immediate appointment of adequate number of doctors including paramedical staffs in government run hospitals like AIIMS, Safdarjung Hospital, Ram Manohar Lohia Hospital etc.

Tags : DELHI HIGH COURT   APPOINTMENT OF DOCTORS IN GOVERNMENT RUN HOSPITALS  

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