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SC: Advance Measures Must be Taken to Control Delhi’s Air Quality Crisis - (24 Nov 2021)

ENVIRONMENT

Supreme Court has observed that advance measures must be taken with respect to the Delhi's air quality crisis, on the basis of anticipation about wind pattern and scientific model based on the air pollution levels in different seasons, instead of waiting for taking emergency steps after the air quality has become severe.

Tags : SUPREME COURT   DELHI’S AIR QUALITY CRISIS  

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