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Calcutta High Court Seeks Response from West Bengal Government on Medical Services - (24 Nov 2021)

CIVIL

Calcutta High Court has sought response from the West Bengal government on the medical services provided under its Swasthya Sathi scheme, a subsidized state government insurance plan that was launched in the year 2016 and offers health coverage for secondary and tertiary care up to Rs 5 lakh per annum per family.

Tags : CALCUTTA HIGH COURT   SWASTHYA SATHI SCHEME  

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