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Kerala High Court Admits Plea Challenging Photograph of PM on Vaccine Certificate - (24 Nov 2021)

CIVIL

Kerala High Court has admitted the plea challenging the photograph of Prime Minister Narendra Modi being affixed on the vaccination certificates issued to the citizens upon being vaccinated against Covid-19.The Court has issued notice to the respondents in the matter.

Tags : KERALA HIGH COURT   PHOTOGRAPH OF PM ON VACCINE CERTIFICATE  

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