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SC Issues Notice in Plea Challenging Decision Declaring Tanti/Tatwa as Synonyms to Paan/Sawasi - (23 Nov 2021)

CIVIL

Supreme Court has issued notice in a plea filed challenging the Bihar Government's 2015 decision declaring Tanti/Tatwa, an extremely backward class as synonyms to Paan/Sawasi, which is in the list of Schedule Caste, and further deleting Tanti/Tatwa from the list of Extremely Backward Class.

Tags : SUPREME COURT   DECISION DECLARING TANTI/TATWA AS SYNONYMS TO PAAN/SAWASI  

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