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Calcutta HC Orders CBI Probe into Irregularities in Non-Teaching Staff Appointments - (23 Nov 2021)

SERVICE

Calcutta High Court has ordered the Central Bureau of Investigation (CBI) to conduct a preliminary inquiry into the alleged irregularities in the appointment of 'Group-C' and 'Group-D' (non-teaching staff) in sponsored Secondary and Higher Secondary schools under the West Bengal Board of Secondary Education (WBBSE) on the purported recommendation by the West Bengal Central School Service Commission.

Tags : CALCUTTA HIGH COURT   IRREGULARITIES IN NON-TEACHING STAFF APPOINTMENTS  

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