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Karnataka HC Permits to Move Atal Bihari Vajpayee Zoological Park Inside Reserve Forest - (23 Nov 2021)

CIVIL

Karnataka High Court has allowed the State government to shift the Atal Bihari Vajpayee Zoological Park from Ballari to Bilikallu Reserved Forest, Hospet, directing that no recreational activity shall be allowed in the forest area and only minimum required construction shall be carried out for shifting of the zoo.

Tags : KARNATAKA HIGH COURT   ATAL BIHARI VAJPAYEE ZOOLOGICAL PARK  

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