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Kerala High Court Directs CBI to Submit Report in Investigation of Walayar Rape-Death Case - (23 Nov 2021)

CRIMINAL

Kerala High Court has directed the Central Bureau of Investigation to present a report on the progress in the investigation conducted so far in the Walayar Rape-Death Case that had built up public outrage in the State.

Tags : KERALA HIGH COURT   WALAYAR RAPE-DEATH CASE  

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