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RBI Issues Draft Norms for Account Aggregators - (04 Mar 2016)

Reserve Bank of India (RBI) has issued draft guidelines for setting up of Non-Banking Finance Companies (NBFC) that would act as account aggregators and provide customers with a single platform view of all their financial holdings across banking, insurance, mutual funds, provident funds and shares.

Tags : RESERVE BANK OF INDIA   NON-BANKING FINANCE COMPANIES  

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