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AAAR, Karnataka: 18% GST Eligible on Services Provided by Airbus Group - (23 Nov 2021)

GOODS AND SERVICES TAX

Appellate Authority of Advance Ruling (AAAR), Karnataka has ruled that the 18% goods and services tax is eligible on services provided by Airbus Group as it qualifies as intermediary services.

Tags : APPELLATE AUTHORITY OF ADVANCE RULING   SERVICES PROVIDED BY AIRBUS GROUP  

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